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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(n) in The Haryana State Agricultural Marketing Board Service Rules, 2008

(n)"[Secretary]" [Substituted for the words 'Chief General Manager' by Haryana Notification No. 1199-A.S.-1-09-9143 dated 23.6.2009.] means the [Secretary] [Substituted for the words 'Chief General Manager' by Haryana Notification No. 1199-A.S.-1-09-9143 dated 23.6.2009.] of the Board;