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[Cites 0, Cited by 0] [Section 2(92)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(92)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)a wall forming part of a building and being used or constructed to be used in any part of the height or length of such wall for separation of adjoining building belonging to different owners or constructed or adopted to be occupied by different persons; or