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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2)(a) in The Rajasthan Public Trust Rules, 1962

(a)The fee for the supply of the certified copies of the document which are open to inspection shall be four annas for every 100 words or fraction thereof.