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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Andhra Pradesh - Subsection

Section 20(1) in Andhra Pradesh Para Medical Board Rules, 2006

(1)The Board shall appoint inspecting officers under Section 27 of the Act consisting of two doctors one of whom shall be a Professor/Associate Professor of the subject concerned and one representative of the Board to conduct inspections for recognition or for periodical inspections of the institutions whether the required standards of training/ faculty are being maintained, satisfactorily etc. The institutions shall cooperate with inspection team(s) of the Board for satisfactory completion.