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State of Andhra Pradesh - Section

Section 20 in Andhra Pradesh Para Medical Board Rules, 2006

20. Inspection of the Institutions.

(1)The Board shall appoint inspecting officers under Section 27 of the Act consisting of two doctors one of whom shall be a Professor/Associate Professor of the subject concerned and one representative of the Board to conduct inspections for recognition or for periodical inspections of the institutions whether the required standards of training/ faculty are being maintained, satisfactorily etc. The institutions shall cooperate with inspection team(s) of the Board for satisfactory completion.
(2)The Secretary or any officer authorized by the Board may enter into the premises of any recognized institutions to make any enquiry or inspection.Enclosures to G.O.Ms.No. 128, HM and FW (K2) Department, dated: 25-04-2007.Form - I(See Rule-12(1))ToThe Secretary, APPMB,Hyderabad.Sir,............S/o, D/o, W/o............... hereby request you to enter my name in the register of APPMB Technician) and arrange to issue Certificate of Registration for which I enclose the following documents: -