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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(5) in The Bangalore Metro Railway (General) Rules, 2011

(5)A Station Controller, in the event of an accident at his station, shall take measures to prevent the situation becoming worse, renders First Aid if possible, arranges for the injured to be hospitalized and inform the Traffic Controller for outside help.