Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(1)(f) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004 (f)"Low/Medium Voltage" means the voltage that does not exceed 230/440 Volts under normal conditions.