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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(ix) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(ix)"Standing Committee and ad hoc committees" means respectively the standing and ad hoc committees constituted under sub-section 5 of section 10 of the Act.