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State of Madhya Pradesh - Section

Section 4 in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

4. Selection.

- Selection of the candidate will be on the basis of their performance in the written test as well as interview to be conducted at the specified centre. The written examination will be held in the following subject-
(a)Air regulations, air navigation, aviation meteorology and aircraft and engine (General) as per the syllabus and standard required for obtaining Private Pilot Licence.
(b)General Knowledge/intelligence test.
Candidate who qualify in written test are interviewed by a selection board consisting of the following members ;-
(1) Director of Aviation, Government of Madhya Pradesh Chairman
(2) Addl./Dy. Secretary, Government of Madhya Pradesh Aviation Member
(3) Hon. Secretary, Madhya Pradesh Flying Club, Indore Member-Secretary
(4) Controller of Air-worthiness, Representative of D.G.C.A.posted in Bhopal (Madhya Pradesh) Member
(5) Senior Most Chief Flight Instructor, Madhya Pradesh FlyingClub Member
(c)The marks assigned during the interview to the candidate will be added on to the marks obtained by them in the written test and ranked first 3 candidate on Merit basis with 2 candidates for waiting list.