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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Uttarakhand - Subsection

Section 23(1)(e) in Himalayiya University Act, 2019

(e)One officer amongst from the officers nominated in the institutes such as Central University, Indian Institute of Technology/Indian Institute of Management/Indian Institute of Science/Institute of National Ayurveda nominated by the Chancellor;