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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(3)(g) in The Bangalore Metro Railway (General) Rules, 2011

(g)the two train operators shall then supervise the transfer of passengers via the cross passage from the stalled train to the aSSisting train taking particular care to inform passengers of the hazards of walking through the cross passage and the two train operators shall ensure that all passengers have been safely transferred and accounted for;