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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

(2)Unless otherwise stipulated in the terms and conditions of appointment, a member of the Service shall be entitled to dearness allowance and other allowances at the rates admissible to the employees of corresponding categories of the State Government.