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State of Punjab - Section

Section 8 in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002

8. Pay of members of the Service.

(1)The members of the Service shall be entitled to such scales of pay as may be authorized by the Punjab State Warehousing Corporation. The scales of pay, at present, in force in respect of the members of the Service are given in Appendix 'A'.
(2)Unless otherwise stipulated in the terms and conditions of appointment, a member of the Service shall be entitled to dearness allowance and other allowances at the rates admissible to the employees of corresponding categories of the State Government.