Section 20(1)(d) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

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State of Rajasthan - Subsection

Section 20(1)(d) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(d)"D" Class contractor: Within seven days of receipt of complete application;