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State of Odisha - Section

Section 12 in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

12. Installation of equipments and apparatus.

- In case power is required by any prospective consumer, OSES may ask the prospective consumer to provide accommodation to instal Board's equipments and apparatus which may be considered necessary by the Engineer for effecting power supply to the intending consumer. After permission or authority for fixing the equipments and apparatus is given, the consumer shall continue to allow aforesaid installation to continue on his premises, with full control vested in the Board. The installation shall remain in the premises for a reasonable period even after the termination of the agreement to enable the Engineer to ensure the supply of power to other consumers having the benefit from the said installations, without payment of any compensation to the owner of the premises.