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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(3)(h) in Tamil Nadu Combined Development and Building Rules, 2019

(h)When the disposal of the septic tank effluent is to a dispersion trench, the dispersion trench shall be 0.50m to 1.00m deep and 0.30m to 1.00m wide excavated to a slight gradient and shall be provided with 150mm to 250mm of washed gravel or crushed stones. Open jointed pipes placed inside the trench shall be made of unglazed earthenware clay or concrete and shall have a minimum internal diameter of 7.5cm to 10cm. Each dispersion trench shall not be longer than 30m and trenches shall not be placed closer than 1.8m.