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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Goa - Subsection

Section 55(3)(b) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(b)When the total number of Moderators is less than four but more than one, the senior among them shall be appointed as Senior Moderator.