Section 111(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
(2)For the purpose of such estimation distribution licensee shall also indicate:(a)Category wise open access consumers, traders and other licensees using its system. The demand and energy wheeled for them shall be shown separately fori. Supply within the area of supply andii. Supply outside the area of supply.(b)In case of shared generating projects, the energy sold out side the State.