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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Rajasthan - Subsection

Section 111(2)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)Category wise open access consumers, traders and other licensees using its system. The demand and energy wheeled for them shall be shown separately for