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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Manipur - Subsection

Section 43(1)(c) in Manipur International University Act, 2018

(c)to exercise reasonable skill, appropriate care and diligence; and to take reasonable steps to avoid all conflicts of interest unless they are declared in accordance with the Constitution and Governance of the University under this Act or its Statutes, its Ordinances, rules and regulations made there under.