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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Assam - Subsection

Section 90(4) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(4)IS 14496 (Part 2): 1998 Guidelines for preparation of landslide - Hazard Zonation maps in mountainous terrains: Part 2 Macro-Zonation;