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[Cites 0, Cited by 0] [Section 70(5)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(5)(ii) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

(ii)his posting is of temporary nature, irrespective of the fact that the posting is to a place or station other than the one at which he is permanently posted;