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Union of India - Section

Section 70 in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

70. Joining time.

(1)A officer or employee shall be eligible for joining time on one occasion to enable him, -
(a)to join a new post to which he is appointed while on duty in his old post, or
(b)to join a new post on return from leave.
(2)The period of joining time shall be, -
(a)in respect of an officer, a period not exceeding seven days exclusive of the number of days spent on travel, and
(b)in respect of an employee a period not exceeding six days exclusive of the number of days spent on travel.
(3)During the period spent on joining time, an officer or employee shall be eligible to draw the emoluments at the place of old or new posting, whichever is less.
(4)In calculating the joining time admissible to an officer or employee, the day on which he is relieved from his post shall be excluded:Provided that public holidays following the day of his relieve shall not be included in computing the joining time.
(5)No joining time shall be admissible to an officer or employee if,-
(i)the transfer does not involve a posting to a different place;
(ii)his posting is of temporary nature, irrespective of the fact that the posting is to a place or station other than the one at which he is permanently posted;
(iii)the transfer is at his own request;
(iv)the transfer is within the same Panchayat or Municipality or Urban Agglomeration or Municipal Corporation or Town or City.
Chapter - VII Miscellaneous