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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(5) in Dakshin Bihar Gramin Bank (Officers and Employees) Service Regulations, 2010

(5)No joining time shall be admissible to an officer or employee if,-
(i)the transfer does not involve a posting to a different place;
(ii)his posting is of temporary nature, irrespective of the fact that the posting is to a place or station other than the one at which he is permanently posted;
(iii)the transfer is at his own request;
(iv)the transfer is within the same Panchayat or Municipality or Urban Agglomeration or Municipal Corporation or Town or City.
Chapter - VII Miscellaneous