Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(3)(b) in Punjab Boiler Operation Engineers' Rules, 2001

(b)not less than one year's training and three years' practical experience in operation and maintenance of Waste heat boilers which are an integral part of a process plant of a continuous flow installation.