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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(1)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(iii)Two Heads of the Departments to be nominated by the Vice-Chancellor, one of whom shall be from the other Agricultural Universities in the State.