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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(1)(iii) in The Orissa Boiler Operation Engineers' Rules, 2000

(iii)not less than 3 years practical experience in operation of boilers having heating surface not less than 1000 (one thousand) Sq. meters.