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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1)(i) in The Maharaja Sayajirao University of Baroda Act, 1949

(i)There shall be a council of Post-graduate Studies and Research (hereinafter called the Council) to deal with all matters relating to [Post-graduate] [These words were inserted, by Bombay 52 of 1950, Section 21 (a) (i).] instruction, training and research in the various subjects taught in the University or in which training is given or research conducted;