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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(2)An Open Access customer shall set up a round the clock control room with operator and ensure facilities of :
(i)Telephone/Mobile with S.T.D.
(ii)Transmission and receipt of Fax and E-mail.