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State of Punjab - Section

Section 20 in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

20. Communicating facility.

(1)An Open Access customer shall provide for or bear the cost of equipments for communication up to nearest Sub Load Despatch Centre or State Load Despatch Center for two channels for communicating meter readings on real time basis.
(2)An Open Access customer shall set up a round the clock control room with operator and ensure facilities of :
(i)Telephone/Mobile with S.T.D.
(ii)Transmission and receipt of Fax and E-mail.