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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The U.P. Sheera Niyantran Niyamavali, 1974

(1)All Storage tanks shall be serially numbered by the occupier of the factory and the number allotted to each tanks along with dimensions and storage capacity of each tank shall be displayed on a permanent fixture. The serial number once allotted shall not be altered except with the prior permission of the Controller.