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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(b) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984

(b)Important. - (i) Code Numbers of all the answer books which belong to one and the same centurial series must be entered on the award sheet in serial order and for code numbers belonging to different centurial series, separate award-sheets must be used, failing which an automatic deduction of Rs. 5.00 per sheet of mixed award shall be made subject to a maximum of Rs. 25.00.