Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(3)(h) in The Bangalore Metro Railway (General) Rules, 2011

(h)once all passengers have been transferred, the side doors of assisting train shall be secured and completion reported to the Traffic Controller by the train operator of the assisting train;