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[Cites 0, Cited by 0] [Section 48] [Entire Act]

NCT Delhi - Subsection

Section 48(5) in The Azadpur Agricultural Produce Market Committee Bye-Laws, 1980

(5)The daily ruling market prices shall be displayed by the Committee notice board. It may get prepared charts, graphs and other statistical dated relating to the marketing and displaying the same in its office.