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State of Rajasthan - Section

Section 125 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

125. Rebate mechanism.

(1)Voltage Rebate. - The Consumers availing electricity at higher voltage shall be entitled to receive the suitable rebate, as stipulated by the Commission. The rebate mechanism for the ensuing year shall be specified in the retail supply tariff order of that year.
(2)Advance payment and Pre-paid meter Rebate. - The Commission shall consider suitable incentive mechanism for the consumers who make advance payment or avail electricity through pre-paid meters.