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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5)(i) in The Bangalore Metro Railway (General) Rules, 2011

(i)The depot tracks may not be equipped with full complement of Automatic Train Protection and trains shall be automatically restricted to a maximum speed of twenty five kilo-meters per hour and the train operator may further restrict the speed of the train in the depot lines to a lower value as provided in the special instructions