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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(3)The energy charges, in case of thermal generating station, shall cover fuel cost and lime stone cost if applicable , and shall be computed as specified in Regulation 54.