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State of Rajasthan - Section

Section 45 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

45. Components of tariff.

(1)Tariff for sale of electricity from a thermal power generating station shall comprise of two parts, namely, the recovery of annual capacity (fixed) charges and energy (variable) charges to be workout in the manner provided hereinafter.
(2)The annual capacity charge component shall comprise the following elements:
(a)Interest and finance charges on Long Term Loan
(b)Depreciation
(c)Operation & Maintenance Expenses
(d)Return on Equity
(e)Interest on Working Capital
Less
(a)Other Income
(3)The energy charges, in case of thermal generating station, shall cover fuel cost and lime stone cost if applicable , and shall be computed as specified in Regulation 54.