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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(f) in West Bengal Electrical Licensing Rules, 2017

(f)to grant or arrange to grant Electrical Supervisory Certificate of Competency and Certificate to Workmen, and to grant or renew, or arrange to grant or renew permits to applicants duly cleared by the Board;