Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Uttar Pradesh - Subsection Section 6(i) in The U.P. Cold Storage Order, 1972 (i)[* * *] [Omitted by Notification No. A-2707/XII-C, published in U.P. Gazette, (Extraordinary), dated 27th June, 1972. ]
