Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Jharkhand - Subsection Section 35(3) in Jharkhand Building Byelaws 2016 (3)No high rise building (building with a height above 16.4 meters) shall be allowed on a plot size less than 1000 sqm.
