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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(2)(ii) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(ii)The drawal schedule and the actual drawal by the user at the injection point shall be converted to that at specified network by applying above formula after accounting for intra-state transmission losses as approved by the Commission from time to time.