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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(a) in Tamil Nadu Electricity Grid Code, 2005

(a)to maintain and operate the transmission system which are licensed to him in the intra state transmission system and comply with the directions of RLDC and SLDC as the case may be.