Section 14 in The Orissa Service of Engineers' Rules, 1941
14. [Government] [Substituted vide Orissa Gazette Extraordinary No. 1901/8.12.1974.] may require the Commission to report.
(a)The [Government] [Substituted vide Orissa Gazette Extraordinary No. 1901/8.12.1974.] may require the Commission to report the names of the best candidates belonging to any particular class or community irrespective of the number of candidates fixed under Rule 13.(b)In submitting a report in accordance with Clause (i) of this rule, the Commission shall state in the case of each candidate, who has not been selected by them under Rule 13-(i)whether the candidate is in their opinion fit for appointment to the service ; and(ii)to what extent he is inferior to the candidates selected under Rule 13.
