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[Cites 0, Cited by 0] [Section 22(3A)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3A)(iii) in The Burdwan University Act, 1981.

(iii)the head or heads of the Department or Departments participating in post-graduate teaching in constituent colleges in which instruction is provided for courses of study in Medicine;