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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(3A) in The Burdwan University Act, 1981.

(3A)[ The Faculty Council for Post-Graduate Studies in Medicine shall consist of the following members] [Sub-section (3A) inserted by W.B. Act 12 of 1993.]: -
(i)the Vice-Chancellor-Chairman;
(ii)the Principals of the constituent colleges in which instruction is provided for courses of study in Medicine;
(iii)the head or heads of the Department or Departments participating in post-graduate teaching in constituent colleges in which instruction is provided for courses of study in Medicine;
(iv)the Professor or Professors of the Department or Departments participating in post-graduate teaching in constituent colleges in which instruction is provided for courses of study in Medicine;
(v)three Teachers, other than Professors, participating in postgraduate teaching in the subject or subjects concerned in constituent colleges in which instruction is provided for courses of study in Medicine elected by such Teachers from amongst themselves;
(vi)one person having special knowledge in the subject or subjects concerned nominated by the Vice-Chancellor;
(vii)two Teachers participating in undergraduate teaching in the subject or subjects concerned elected by the Council for Undergraduate Studies in Medicine;
(viii)the Director of Medical Education, Government of West Bengal, or his nominee.