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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of Assam - Subsection

Section 66(3) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(3)The minimum width of plot of residential building shall be as specified in the table below:-Table 10: Minimum Width of the Plot for Residential Use
Size of the Plot Width of the Plot (in metre)
Upto 15 Lessa i.e. 200 sq. m 6
15 Lessa to 1 Katha 10Lessa, i.e., 400 sq. m 10.0
1 Katha 10 Lessa to 2 Katha 10Lessa , i.e., 600sq. m 11.5
More than 2 Katha 10Lessa, i.e., more than 600sq. m 12.0