Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(1) in The Gandhi Pathagar Rules, 1994 (1)The State Culture Department shall include the Gandhi Pathagars of all the Blocks.for provision of books as per the existing Scheme of Book Assistance of the Raja Rammohun Roy Library Foundation, which is operated through the said Department.
