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[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

State of Assam - Subsection

Section 82(2)(a) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(a)in the ground floor, floor level of water closets shall be at least 0.9 metres above the road level to ensure free flow;