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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(1) in Jamadar, Class-III, Prohibition and Excise (Competitive Examination) Rules, 2013

(1)No candidate shall be allowed to appear at the main examination unless the Board is satisfied that-
(i)the candidate possesses the required qualifications under the recruitment rules of the post;
(ii)he /she has paid the requisite fees along with the applications.